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Jiut @ Jeet Bahadur Yadav (Died) & ... vs Chhote Lal & Others
2011 Latest Caselaw 2424 ALL

Citation : 2011 Latest Caselaw 2424 ALL
Judgement Date : 4 July, 2011

Allahabad High Court
Jiut @ Jeet Bahadur Yadav (Died) & ... vs Chhote Lal & Others on 4 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 64 of 2007
 

 
Petitioner :- Jiut @ Jeet Bahadur Yadav (Died) & Others
 
Respondent :- Chhote Lal & Others
 
Petitioner Counsel :- M. Sarwar Khan
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 4.7.2011

NS

 

 

 
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