Oriental Insurance Co. Ltd. ... vs Smt. Selia Begum
2011 Latest Caselaw 2420 ALL

Citation : 2011 Latest Caselaw 2420 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Oriental Insurance Co. Ltd. ... vs Smt. Selia Begum on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 915 of 2008
 

 
Petitioner :- Oriental Insurance Co. Ltd. Branch Civil Lines Unnao
 
Respondent :- Smt. Selia Begum
 
Petitioner Counsel :- Deepak Mehrotra
 
Respondent Counsel :- Anoop Srivastava Ii,Shafat Ullah Khan
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

F.A.F.O. No.218 of 2008 is delinked.

List along with F.A.F.O. No.901 of 2008.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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