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United India Insurance Co. Ltd. vs Smt. Bhoori And Others
2011 Latest Caselaw 2419 ALL

Citation : 2011 Latest Caselaw 2419 ALL
Judgement Date : 4 July, 2011

Allahabad High Court
United India Insurance Co. Ltd. vs Smt. Bhoori And Others on 4 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 685 of 2002
 

 
Petitioner :- United India Insurance Co. Ltd.
 
Respondent :- Smt. Bhoori And Others
 
Petitioner Counsel :- Nagendra Kumar Srivastava
 
Respondent Counsel :- Ayub Khan,Samir Sharma
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for appellant has filed an application to grant two weeks' further time to file paper book. The application is allowed subject to payment of Rs.250/- as cost. The cost may be paid to the High Court Legal Services Committee within a week.

By the next date, the counsel for the appellant will file certificate/affidavit to show that the cost has been paid.

Order Date :- 4.7.2011

NS

 

 

 
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