Smt. Jyoti Sachan vs Mahendra Singh Sachan
2011 Latest Caselaw 2418 ALL

Citation : 2011 Latest Caselaw 2418 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Smt. Jyoti Sachan vs Mahendra Singh Sachan on 4 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 238 of 2011
 

 
Petitioner :- Smt. Jyoti Sachan
 
Respondent :- Mahendra Singh Sachan
 
Petitioner Counsel :- O.N. Mishra
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date. The applicant may take steps to serve the respondent by registered post.

List in the week commencing 1.8.2011.

Till the next date of listing, the further proceeding of case no. 43 of 2011, under Section 13 of the Hindu Marriage Act (Mahendra Singh Vs. Smt. Jyoti Sachan), pending before the District Judge, Jalaun at Orai shall remain stayed.

Order Date :- 4.7.2011

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