Ravi Pratap Verma S/O Late R.D.N. ... vs State Of U.P. Thru Principal ...
2011 Latest Caselaw 2417 ALL

Citation : 2011 Latest Caselaw 2417 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Ravi Pratap Verma S/O Late R.D.N. ... vs State Of U.P. Thru Principal ... on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 1127 of 2011
 

 
Petitioner :- Ravi Pratap Verma S/O Late R.D.N. Lal
 
Respondent :- State Of U.P. Thru Principal Secretary Education Sec. & Ors.
 
Petitioner Counsel :- Anand Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

List on 20.7.2011 to enable respondents counsel to produce record in terms of earlier order.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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