Citation : 2011 Latest Caselaw 2412 ALL
Judgement Date : 4 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 239 of 2011 Petitioner :- Smt. Neelam Srivastava Respondent :- Family Judge, Family Court And Another Petitioner Counsel :- V.K. Barnwal Hon'ble Rajes Kumar,J.
Issue notice to the respondent returnable at an early date. The applicant may take steps to serve the respondent by registered post.
List in the week commencing 1.8.2011.
Till the next date of listing, the further proceeding of case no. 108 of 2011, (Chandra Prakash Saxena Vs. Smt. Neelam Srivastava), pending before the Family Court, Jhansi shall remain stayed.
Order Date :- 4.7.2011
OP
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