Mata Prasad vs Ramji And Ors.
2011 Latest Caselaw 2411 ALL

Citation : 2011 Latest Caselaw 2411 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Mata Prasad vs Ramji And Ors. on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 592 of 2011
 

 
Petitioner :- Mata Prasad
 
Respondent :- Ramji And Ors.
 
Petitioner Counsel :- N.K.Shukla,Shravan Kumar Shukla
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Issue notice returnable at an early date.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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