M/S Manohar Lal Hira Lal Ltd. Thru' ... vs State Ofu.P. Thru' Principal ...
2011 Latest Caselaw 6864 ALL

Citation : 2011 Latest Caselaw 6864 ALL
Judgement Date : 23 December, 2011

Allahabad High Court

M/S Manohar Lal Hira Lal Ltd. Thru' ... vs State Ofu.P. Thru' Principal ... on 23 December, 2011

Bench: Sunil Ambwani, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT TAX No. - 1415 of 2008
 

 
Petitioner :- M/S Manohar Lal Hira Lal Ltd. Thru' M.D. Manvendra Goyal
 
Respondent :- State Ofu.P. Thru' Principal Secretary (T & R) & Others
 
Petitioner Counsel :- Piyush Agrawal
 
Respondent Counsel :- C.S.C.,Bharat Ji Agrawal
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

Dismissed. For order see our order of date passed in Writ Tax No.1484 of 2007, I.T.C. Limited v. State of U.P. & Ors.

Order Date :- 23.12.2011

SP/

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