C/M Sukhpura Inter College Thru. ... vs State Of U.P. And Others
2011 Latest Caselaw 6862 ALL

Citation : 2011 Latest Caselaw 6862 ALL
Judgement Date : 23 December, 2011

Allahabad High Court

C/M Sukhpura Inter College Thru. ... vs State Of U.P. And Others on 23 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 75722 of 2011
 

 
Petitioner :- C/M Sukhpura Inter College Thru. Manager
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Pankaj Misra
 
Respondent Counsel :- C.S.C.,H.K. Singh
 

 
Hon'ble Rajes Kumar,J.

Sri H.K. Singh, Advocate, states that he has instruction from another committee of management to oppose the writ petition.

On his request, put up on 2.1.2012 as fresh.

Order Date :- 23.12.2011

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