M/S Hyderabad Indutries Ltd. ... vs The State Of U.P. Thru' Principal ...
2011 Latest Caselaw 6852 ALL

Citation : 2011 Latest Caselaw 6852 ALL
Judgement Date : 23 December, 2011

Allahabad High Court

M/S Hyderabad Indutries Ltd. ... vs The State Of U.P. Thru' Principal ... on 23 December, 2011

Bench: Sunil Ambwani, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT TAX No. - 270 of 2008
 

 
Petitioner :- M/S Hyderabad Indutries Ltd. Thru' General Manager
 
Respondent :- The State Of U.P. Thru' Principal Secretary I.F.T.R. & Ors.
 
Petitioner Counsel :- Nikhil Agrawal,Rahul Agarwal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

Dismissed. For order see our order of date passed in Writ Tax No.1484 of 2007, I.T.C. Limited v. State of U.P. & Ors.

Order Date :- 23.12.2011

SP/

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