Govind Singh Yadav vs The State Of U.P. And Others
2011 Latest Caselaw 6836 ALL

Citation : 2011 Latest Caselaw 6836 ALL
Judgement Date : 23 December, 2011

Allahabad High Court

Govind Singh Yadav vs The State Of U.P. And Others on 23 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 75902 of 2011
 

 
Petitioner :- Govind Singh Yadav
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Ram Chandra Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter along with the record of writ petition No.74706 of 2011.

Order Date :- 23.12.2011

SRY

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