Radhey Shyam vs State Of U.P. & Others
2011 Latest Caselaw 6834 ALL

Citation : 2011 Latest Caselaw 6834 ALL
Judgement Date : 23 December, 2011

Allahabad High Court

Radhey Shyam vs State Of U.P. & Others on 23 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 73457 of 2011
 

 
Petitioner :- Radhey Shyam
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- I.P. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Supplementary affidavit filed today is accepted and taken on record.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 23.12.2011

SRY

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