M/S Ual Uttar Pradesh ... vs State Of U.P. Throu Its Principal ...
2011 Latest Caselaw 6799 ALL

Citation : 2011 Latest Caselaw 6799 ALL
Judgement Date : 23 December, 2011

Allahabad High Court

M/S Ual Uttar Pradesh ... vs State Of U.P. Throu Its Principal ... on 23 December, 2011

Bench: Sunil Ambwani, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT TAX No. - 1580 of 2007
 

 
Petitioner :- M/S Ual Uttar Pradesh Proprietor-Ual Ind. Ltd.
 
Respondent :- State Of U.P. Throu Its Principal Secretary & Others
 
Petitioner Counsel :- Shashi Kumar,Bharat Ji Agrawal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

Dismissed. For order see our order of date passed in Writ Tax No.1484 of 2007, I.T.C. Limited v. State of U.P. & Ors.

Order Date :- 23.12.2011

SP/

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