Vishnu Deo Patel vs State Of U.P. And Others
2011 Latest Caselaw 6747 ALL

Citation : 2011 Latest Caselaw 6747 ALL
Judgement Date : 23 December, 2011

Allahabad High Court

Vishnu Deo Patel vs State Of U.P. And Others on 23 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 37880 of 2011
 

 
Petitioner :- Vishnu Deo Patel
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Girijesh Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Sri Girijesh Tiwari, Advocate is accorded three weeks' time for filing rejoinder affidavit.

List after three weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 23.12.2011

SRY

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