Citation : 2011 Latest Caselaw 6737 ALL
Judgement Date : 23 December, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 73907 of 2011 Petitioner :- Sudheer Kumar Pandey Respondent :- State Of U.P. & Others Petitioner Counsel :- Ram Niwas Singh,Ram Krishan Tiwari,Vinay Kr. Singh Chandel Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Put up on 05.01.2012.
Order Date :- 23.12.2011
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