Manoj Kumar Rai vs State Of U.P. And Others
2011 Latest Caselaw 6731 ALL

Citation : 2011 Latest Caselaw 6731 ALL
Judgement Date : 23 December, 2011

Allahabad High Court

Manoj Kumar Rai vs State Of U.P. And Others on 23 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 74838 of 2011
 

 
Petitioner :- Manoj Kumar Rai
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vijay Gautam
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up on 05.01.2012.

Order Date :- 23.12.2011

SRY

Download the LatestLaws.com Mobile App