Ram Subhag Singh And Another vs The State Of U.P. And Others
2011 Latest Caselaw 6687 ALL

Citation : 2011 Latest Caselaw 6687 ALL
Judgement Date : 23 December, 2011

Allahabad High Court

Ram Subhag Singh And Another vs The State Of U.P. And Others on 23 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 62526 of 2011
 

 
Petitioner :- Ram Subhag Singh And Another
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Arvind Srivastava,Atma Ram Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List after three weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 23.12.2011

SRY

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