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Km. Vinita vs State Of U.P. And Anr.
2011 Latest Caselaw 6656 ALL

Citation : 2011 Latest Caselaw 6656 ALL
Judgement Date : 22 December, 2011

Allahabad High Court
Km. Vinita vs State Of U.P. And Anr. on 22 December, 2011
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 74883 of 2011
 

 
Petitioner :- Km. Vinita
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- A.M. Zaidi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

It is stated that the controversy raised in this petition is similar to the controversy involved in Writ Petition No.71563 of 2011 (Lalit Mohan Singh Vs. State of U.P. & Ors.), decided on 16th December, 2011.

This writ petition is, accordingly, disposed of in terms of the directions issued in the judgment and order dated 16th December, 2011 rendered in Writ Petition No.71563 of 2011.

Order Date :- 22.12.2011

SK

 

 

 
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