Sunaina Devi vs State Of U.P. & Another
2011 Latest Caselaw 6653 ALL

Citation : 2011 Latest Caselaw 6653 ALL
Judgement Date : 22 December, 2011

Allahabad High Court

Sunaina Devi vs State Of U.P. & Another on 22 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 72681 of 2011
 

 
Petitioner :- Sunaina Devi
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Vivek Srivastava,P.C. Trivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Supplementary affidavit filed today is accepted and taken on record.

Learned standing counsel is accorded one month's time to file counter affidavit.

List after one month.

Order Date :- 22.12.2011

SRY

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