Abdul Kais Khan vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 6647 ALL

Citation : 2011 Latest Caselaw 6647 ALL
Judgement Date : 22 December, 2011

Allahabad High Court

Abdul Kais Khan vs State Of U.P. Thru Secy. And Others on 22 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 75277 of 2011
 

 
Petitioner :- Abdul Kais Khan
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- M.A. Khan
 
Respondent Counsel :- C.S.C.,K. Shahi
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition No. 34919 of 2011.

Sri K. Shahi, learned counsel appearing on behalf of respondent no. 3 prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 22.12.2011

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