Km. Sangita And Others vs State Of U.P. And Others
2011 Latest Caselaw 6628 ALL

Citation : 2011 Latest Caselaw 6628 ALL
Judgement Date : 21 December, 2011

Allahabad High Court

Km. Sangita And Others vs State Of U.P. And Others on 21 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 71902 of 2011
 

 
Petitioner :- Km. Sangita And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sudhakar Pandey
 
Respondent Counsel :- C.S.C.,A.K. Singh
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the University states that instruction could not be received by now.

On his request, put up on 3.1.2012 as fresh.

Order Date :- 21.12.2011

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