Ramdheer Singh vs Assistant Registrar Firms ...
2011 Latest Caselaw 6620 ALL

Citation : 2011 Latest Caselaw 6620 ALL
Judgement Date : 21 December, 2011

Allahabad High Court

Ramdheer Singh vs Assistant Registrar Firms ... on 21 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 75018 of 2011
 

 
Petitioner :- Ramdheer Singh
 
Respondent :- Assistant Registrar Firms Societies & Chits And Others
 
Petitioner Counsel :- Anand Kumar Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri Anil Kumar Pandey, learned counsel for the petitioners wants to withdraw the writ petition.

Therefore, the writ petition is dismissed as withdrawn.

Order Date :- 21.12.2011

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