C/M S.M. National Inter College ... vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 6609 ALL

Citation : 2011 Latest Caselaw 6609 ALL
Judgement Date : 20 December, 2011

Allahabad High Court

C/M S.M. National Inter College ... vs State Of U.P. Thru Secy. And Others on 20 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 73028 of 2011
 

 
Petitioner :- C/M S.M. National Inter College And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Prakash Padia
 
Respondent Counsel :- C.S.C.,G.K. Singh
 

 
Hon'ble Rajes Kumar,J.

Sri G.K. Singh, Advocate appears on behalf of respondent no. 4 may file counter affidavit within two weeks. Rejoinder affidavit may be filed within one week thereafter.

List in the week commencing 9.1.2012.

Order Date :- 20.12.2011

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