Citation : 2011 Latest Caselaw 6607 ALL
Judgement Date : 20 December, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 34920 of 2011 Petitioner :- C/M S.M. National Inter College And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- K. Shahi Respondent Counsel :- C.S.C.,G.K. Singh,Prakash Padia,V.K. Singh Hon'ble Rajes Kumar,J.
Two weeks' time is allowed to file rejoinder affidavit.
List along with the record of Writ Petition No. 73028 of 2011.
Order Date :- 20.12.2011
OP
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