Invertis University vs Bar Council Of India
2011 Latest Caselaw 6606 ALL

Citation : 2011 Latest Caselaw 6606 ALL
Judgement Date : 20 December, 2011

Allahabad High Court

Invertis University vs Bar Council Of India on 20 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 73918 of 2011
 

 
Petitioner :- Invertis University
 
Respondent :- Bar Council Of India
 
Petitioner Counsel :- Tarun Agrawal,Ravi Kant
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date. The petitioner may serve the respondent by dasti summon as well as by registered post. The respondent may file counter affidavit within three weeks.

List in the week commencing 9.1.2012.

Order Date :- 20.12.2011

Download the LatestLaws.com Mobile App