Smt. Ratan Devi vs State Of U.P. & Others
2011 Latest Caselaw 6604 ALL

Citation : 2011 Latest Caselaw 6604 ALL
Judgement Date : 20 December, 2011

Allahabad High Court

Smt. Ratan Devi vs State Of U.P. & Others on 20 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 74262 of 2011
 

 
Petitioner :- Smt. Ratan Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.P.S. Chauhan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice n behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter along with record of writ petition No.32628 of 2002, showing the names of respective counsel along with cause title.

Order Date :- 20.12.2011

SRY

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