Santosh Kumar Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 6599 ALL

Citation : 2011 Latest Caselaw 6599 ALL
Judgement Date : 20 December, 2011

Allahabad High Court

Santosh Kumar Singh And Others vs State Of U.P. And Others on 20 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 72341 of 2011
 

 
Petitioner :- Santosh Kumar Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Dr. Ajay Pratap Singh
 
Respondent Counsel :- C.S.C.,Anil Tiwari
 

 
Hon'ble Rajes Kumar,J.

The mark-sheets of petitioner nos. 1, 3, 4 and 5 have been provided by the learned counsel for the University to the learned counsel for the petitioners in the Court and the same are being acknowledged by him. In respect of petitioner no. 2, the respondent may file counter affidavit within two weeks.

List in the second week of January, 2012.

Order Date :- 20.12.2011

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