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Dhani Ram & Others vs Upper Ayukt (Prashasan)Meerut ...
2011 Latest Caselaw 6596 ALL

Citation : 2011 Latest Caselaw 6596 ALL
Judgement Date : 20 December, 2011

Allahabad High Court
Dhani Ram & Others vs Upper Ayukt (Prashasan)Meerut ... on 20 December, 2011
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - C No. - 20618 of 2003
 

 
Petitioner :- Dhani Ram & Others
 
Respondent :- Upper Ayukt (Prashasan)Meerut Mandal & Others
 
Petitioner Counsel :- M.D. Singh 'Shekhar'
 
Respondent Counsel :- C.S.C.,K.K. Pandey,V. Singh,V.K. Singh
 

 
Hon'ble Abhinava Upadhya,J.

On the  request of  Sri Rakesh Kumar Singh, learned counsel appearing for the petitioners, the case is passed over for the day.

Order Date :- 20.12.2011

SKM

 

 

 
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