Research Assistants ... vs Shri K.D.Raju
2011 Latest Caselaw 6591 ALL

Citation : 2011 Latest Caselaw 6591 ALL
Judgement Date : 19 December, 2011

Allahabad High Court

Research Assistants ... vs Shri K.D.Raju on 19 December, 2011

Bench: Rajiv Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 762 of 2000
 

 
Petitioner :- Research Assistants Association,
 
Respondent :- Shri K.D.Raju
 
Petitioner Counsel :- S.K.Kalia,Adarsh Saxena,S.P.Shukla
 
Respondent Counsel :- C.S.C.,Rakesh Sharma
 

 
Hon'ble Rajiv Sharma,J.

In compliance of the order dated 19.12.2011, Sri J.N.Chamber, Principal Secretary is present and has filed an affidavit of compliance wherein it has been indicated that the order passed by the court has been complied with. Counsel for the petitioner has filed a rejoinder affidavit.

As pleadings have been exchanged, list this case for hearing in the second fortnight of January, 2012. The Officer, who is present today, need not appear again unless specifically called for.

Order Date :- 19.12.2011

MH/-

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