C.P. No. 47555/920720444 Kailash ... vs State Of U.P. & Others
2011 Latest Caselaw 6590 ALL

Citation : 2011 Latest Caselaw 6590 ALL
Judgement Date : 19 December, 2011

Allahabad High Court

C.P. No. 47555/920720444 Kailash ... vs State Of U.P. & Others on 19 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 73435 of 2011
 

 
Petitioner :- C.P. No. 47555/920720444 Kailash Chand
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Udai Chandani,Amrit Raj Chaurasiya
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 19.12.2011

SRY

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