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Nand Lal Vishwakarma & Another vs State Of U.P. & Others
2011 Latest Caselaw 6588 ALL

Citation : 2011 Latest Caselaw 6588 ALL
Judgement Date : 19 December, 2011

Allahabad High Court
Nand Lal Vishwakarma & Another vs State Of U.P. & Others on 19 December, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 73464 of 2011
 

 
Petitioner :- Nand Lal Vishwakarma & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Om Prakash Chaurasia
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is accorded eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List thereafter.

Order Date :- 19.12.2011

SRY

 

 

 
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