C/M Janta Inter College vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 6587 ALL

Citation : 2011 Latest Caselaw 6587 ALL
Judgement Date : 19 December, 2011

Allahabad High Court

C/M Janta Inter College vs State Of U.P. Thru Secy. And Others on 19 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 73666 of 2011
 

 
Petitioner :- C/M Janta Inter College
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Devina Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel may file counter affidavit within three weeks. Rejoinder affidavit may be filed within one week.

List in the week commencing 16.1.2012.

Order Date :- 19.12.2011

Download the LatestLaws.com Mobile App