Rajesh Kumar Pandey vs Excise Commissioner And Others
2011 Latest Caselaw 6586 ALL

Citation : 2011 Latest Caselaw 6586 ALL
Judgement Date : 19 December, 2011

Allahabad High Court

Rajesh Kumar Pandey vs Excise Commissioner And Others on 19 December, 2011

Bench: R.K. Agrawal, B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 577 of 2011
 

 
Petitioner :- Rajesh Kumar Pandey
 
Respondent :- Excise Commissioner And Others
 
Petitioner Counsel :- Sameer Jain
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble B. Amit Sthalekar,J.

Case has been called out in the revised list.

No one appears.

The writ petition is dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 19.12.2011

AM/-

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