Jai Prakash Pandey & Others vs State Of U.P. & Another
2011 Latest Caselaw 6572 ALL

Citation : 2011 Latest Caselaw 6572 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

Jai Prakash Pandey & Others vs State Of U.P. & Another on 16 December, 2011

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 71399 of 2011
 

 
Petitioner :- Jai Prakash Pandey & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- S.K. Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sudhir Agarwal, J.

Disposed of with certain directions.

For details see my judgment of date passed on separate sheet in Writ Petition No. A71563 of 2011 (Lalit Mohan Singh Vs. State of U.P. and others).

Order Date :- 16.12.2011

Akn

Download the LatestLaws.com Mobile App