Hassan Mohammad And Another vs The State Of U.P. And Others
2011 Latest Caselaw 6570 ALL

Citation : 2011 Latest Caselaw 6570 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

Hassan Mohammad And Another vs The State Of U.P. And Others on 16 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 63217 of 2011
 

 
Petitioner :- Hassan Mohammad And Another
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- V.D.Shukla,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed. The date mentioned at the bottom of the judgment be read as "07.12.2011" in place of "07.02.2011"

Order Date :- 16.12.2011

SRY

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