Citation : 2011 Latest Caselaw 6568 ALL
Judgement Date : 16 December, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 71406 of 2011 Petitioner :- Virendra Kumar Singh Respondent :- State Of U.P. & Another Petitioner Counsel :- Smt. Pratima Singh,Agni Pal Singh Respondent Counsel :- C.S.C. Hon'ble Sudhir Agarwal,J.
Disposed of with certain directions.
For details see my judgment of date passed on separate sheet in Writ Petition No. A71563 of 2011 (Lalit Mohan Singh Vs. State of U.P. and others).
Order Date :- 16.12.2011
Akn
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