Rupali Gupta vs State Of U.P. & Others
2011 Latest Caselaw 6559 ALL

Citation : 2011 Latest Caselaw 6559 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

Rupali Gupta vs State Of U.P. & Others on 16 December, 2011

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 72825 of 2011
 

 
Petitioner :- Rupali Gupta
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ramesh Chandra Agrahari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Disposed of with certain directions.

For details see my judgment of date passed on separate sheet in Writ Petition No. A71563 of 2011 (Lalit Mohan Singh Vs. State of U.P. and others).

Order Date :- 16.12.2011

Akn

Download the LatestLaws.com Mobile App