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Brijesh Kumar vs Veer Bahadur Singh Purvanchal ...
2011 Latest Caselaw 6551 ALL

Citation : 2011 Latest Caselaw 6551 ALL
Judgement Date : 16 December, 2011

Allahabad High Court
Brijesh Kumar vs Veer Bahadur Singh Purvanchal ... on 16 December, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 51456 of 2011
 

 
Petitioner :- Brijesh Kumar
 
Respondent :- Veer Bahadur Singh Purvanchal University And Others
 
Petitioner Counsel :- Murli Manohar
 
Respondent Counsel :- Anil Tiwari,S.C.
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit filed today be placed on record. List in the second week of January, 2012.

Order Date :- 16.12.2011

OP

 

 

 
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