Jagdish Prasad Sinha vs Allahabad Jal Sansthan
2011 Latest Caselaw 6546 ALL

Citation : 2011 Latest Caselaw 6546 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

Jagdish Prasad Sinha vs Allahabad Jal Sansthan on 16 December, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT TAX No. - 1950 of 2002
 

 
Petitioner :- Jagdish Prasad Sinha
 
Respondent :- Allahabad Jal Sansthan
 
Petitioner Counsel :- Aparna Burman,Amit,K.M. Garg,Manoj Kumar Pandey,Ravi Kant
 
Respondent Counsel :- S.Saggi,R.M.Saggi,Vikas Budhwar
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Dismissed. For order see our order of date passed in Writ Petition No.3033 of 2002.

Order Date :- 16.12.2011

SP/

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