Shiv Karan Singh vs State Of U.P. And Others
2011 Latest Caselaw 6544 ALL

Citation : 2011 Latest Caselaw 6544 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

Shiv Karan Singh vs State Of U.P. And Others on 16 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 74848 of 2010
 

 
Petitioner :- Shiv Karan Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.K. Trivedi,Prabhakar Chandel,Satyadheer Singh Jadaun
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list in order to enable the learned counsel for the petitioner to study the matter and then address the Court.

Order Date :- 16.12.2011

SRY

Download the LatestLaws.com Mobile App