C/M Of Chandrika Devi Kanya Inter ... vs State Of U.P. & Others
2011 Latest Caselaw 6520 ALL

Citation : 2011 Latest Caselaw 6520 ALL
Judgement Date : 15 December, 2011

Allahabad High Court

C/M Of Chandrika Devi Kanya Inter ... vs State Of U.P. & Others on 15 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 67294 of 2010
 

 
Petitioner :- C/M Of Chandrika Devi Kanya Inter College And Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Mrs. Swati Agarwal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioners states that second counter affidavit has been received by her on 8.12.2011. The same is not on record.

List in the next cause list i.e. on 22.12.2011. Office is directed to place the second counter affidavit on record filed by Sri Suresh Chandra on behalf of respondent nos. 2, 3 and 4. Rejoinder affidavit filed today be placed on record.

Order Date :- 15.12.2011

Download the LatestLaws.com Mobile App