Society/ C/M Sant Vinobha Purwa ... vs State Of U.P. Thru Registrar And ...
2011 Latest Caselaw 6516 ALL

Citation : 2011 Latest Caselaw 6516 ALL
Judgement Date : 15 December, 2011

Allahabad High Court

Society/ C/M Sant Vinobha Purwa ... vs State Of U.P. Thru Registrar And ... on 15 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 72535 of 2011
 

 
Petitioner :- Society/ C/M Sant Vinobha Purwa Madyamic Vidyalay & Another
 
Respondent :- State Of U.P. Thru Registrar And Others
 
Petitioner Counsel :- R.K. Singh Rajpoot
 
Respondent Counsel :- C.S.C.,Suresh Chandra Dwivedi
 

 
Hon'ble Rajes Kumar,J.

Sri S.C. Dwivedi, learned counsel appearing for respondent no. 7 may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 15.12.2011

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