The C/M Adarsh Laghu Madhyamik ... vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 6515 ALL

Citation : 2011 Latest Caselaw 6515 ALL
Judgement Date : 15 December, 2011

Allahabad High Court

The C/M Adarsh Laghu Madhyamik ... vs State Of U.P. Thru Secy. And Others on 15 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 54464 of 2011
 

 
Petitioner :- The C/M Adarsh Laghu Madhyamik Vidyalaya And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Gopalji Rai,P.N.Saxena
 
Respondent Counsel :- C.S.C.,R.K.Ojha,R.M. Saggi
 

 
Hon'ble Rajes Kumar,J.

List in the second week of January, 2012. Till then, interim order shall continue.

Order Date :- 15.12.2011

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