C/M Sri Gandhi Sewa Sadan And ... vs Assistant Registrar, Firms, ...
2011 Latest Caselaw 6507 ALL

Citation : 2011 Latest Caselaw 6507 ALL
Judgement Date : 15 December, 2011

Allahabad High Court

C/M Sri Gandhi Sewa Sadan And ... vs Assistant Registrar, Firms, ... on 15 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 29833 of 2011
 

 
Petitioner :- C/M Sri Gandhi Sewa Sadan And Another
 
Respondent :- Assistant Registrar, Firms, Societies & Chits & Others
 
Petitioner Counsel :- A.K. Sachan,Ashok Khare,Saurabh Sachan
 
Respondent Counsel :- C.S.C.,G.K. Singh,V.K. Singh
 

 
Hon'ble Rajes Kumar,J.

List in the next cause list. The interim order shall continue till then.

Order Date :- 15.12.2011

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