Ajai Raj Yadav And Another vs State Of U.P. Thru Technical ...
2011 Latest Caselaw 6503 ALL

Citation : 2011 Latest Caselaw 6503 ALL
Judgement Date : 15 December, 2011

Allahabad High Court

Ajai Raj Yadav And Another vs State Of U.P. Thru Technical ... on 15 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 72687 of 2011
 

 
Petitioner :- Ajai Raj Yadav And Another
 
Respondent :- State Of U.P. Thru Technical Education And Others
 
Petitioner Counsel :- V. Singh
 
Respondent Counsel :- C.S.C.,Pradeep Upadhyay
 

 
Hon'ble Rajes Kumar,J.

Sri Pradeep Upadhyay, learned counsel appearing on behalf of respondent no. 3 may file counter affidavit within two weeks.

List in the first week of January, 2012.

Order Date :- 15.12.2011

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