Ashish Kumar Gupta vs State Of U.P. & Others
2011 Latest Caselaw 6493 ALL

Citation : 2011 Latest Caselaw 6493 ALL
Judgement Date : 14 December, 2011

Allahabad High Court

Ashish Kumar Gupta vs State Of U.P. & Others on 14 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 72390 of 2011
 

 
Petitioner :- Ashish Kumar Gupta
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Neeraj Pandey
 
Respondent Counsel :- C.S.C.,Illegible
 

 
Hon'ble Rajes Kumar,J.

As prayed, put up day after tomorrow i.e. on 16.12.2011 as fresh. Meanwhile the petitioner may implead Madhyamik Shiksha Parishad, Regional Office, Bareilly as respondent no. 4 in the array of the party and learned Standing Counsel may seek instruction that in pursuance of the order dated 20.9.2010 in Writ Petition No. 57589 of 2010 whether correction has been made in the High School Mark-sheet or not till date and what is the status.

Order Date :- 14.12.2011

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