Chaitanya Prakash Upadhyay And ... vs State Of U.P. And Others
2011 Latest Caselaw 6490 ALL

Citation : 2011 Latest Caselaw 6490 ALL
Judgement Date : 14 December, 2011

Allahabad High Court

Chaitanya Prakash Upadhyay And ... vs State Of U.P. And Others on 14 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 68555 of 2010
 

 
Petitioner :- Chaitanya Prakash Upadhyay And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rakesh Kumar Porwal
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

List in second week of January, 2012.

Interim order is extended until further orders.

Order Date :- 14.12.2011

SRY

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