Amit vs State Of U.P.
2011 Latest Caselaw 6487 ALL

Citation : 2011 Latest Caselaw 6487 ALL
Judgement Date : 14 December, 2011

Allahabad High Court

Amit vs State Of U.P. on 14 December, 2011

Bench: Shashi Kant Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34057 of 2011
 

 
Petitioner :- Amit
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anil Kumar Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shashi Kant Gupta,J.

As prayed by the learned counsel for the applicant, put up as fresh on 5.1.2012 to enable him to file supplementary affidavit in the matter.

Order Date :- 14.12.2011

vinay

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