Ramjeet And Another vs State Of U.P. And Others
2011 Latest Caselaw 6486 ALL

Citation : 2011 Latest Caselaw 6486 ALL
Judgement Date : 14 December, 2011

Allahabad High Court

Ramjeet And Another vs State Of U.P. And Others on 14 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 7785 of 2011
 

 
Petitioner :- Ramjeet And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rakesh Kumar Porwal
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

List in second week of January, 2012.

Interim order is extended until further orders.

Order Date :- 14.12.2011

SRY

Download the LatestLaws.com Mobile App