Association Of Meaningful ... vs State Of U.P. Thru Secy. And ...
2011 Latest Caselaw 6484 ALL

Citation : 2011 Latest Caselaw 6484 ALL
Judgement Date : 14 December, 2011

Allahabad High Court

Association Of Meaningful ... vs State Of U.P. Thru Secy. And ... on 14 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 72276 of 2011
 

 
Petitioner :- Association Of Meaningful Technical Education And Another
 
Respondent :- State Of U.P. Thru Secy. And Another
 
Petitioner Counsel :- A.B. Singhal
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble Rajes Kumar,J.

Lay before another Bench after obtaining nomination from Hon'ble the Chief Justice if possible tomorrow as fresh.

Order Date :- 14.12.2011

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